The Supreme Court Collegium in its meeting held on 14th April, 2026 has approved the proposal for appointment of Smt. Justice Manjusha Ajay Deshpande, Additional Judge as Permanent Judge of the High Court of Bombay.
Picture Source :
Wednesday, 15, Apr, 2026
- इंस्टाग्राम रील में 'ईरान का साथ' देने की बात कहना अपराध नहीं, हाईकोर्ट ने दो आरोपियों को दी जमानत
- हरियाणा नगर निगम चुनाव पर संकट, जनगणना के बजाय FIDR डेटा के उपयोग पर हाई कोर्ट में केस; पारदर्शिता पर उठे सवाल
- "पवन खेड़ा को सुप्रीम कोर्ट से बड़ा झटका, हाई कोर्ट से मिली जमानत पर लगाई रोक"
- Complaint filed against Kejriwal, AAP Leaders, Ravish Kumar over alleged Unauthorized Recording of HC Hearing
- Kejriwal to HC: Solicitor General allocates 2,487 Cases to Justice Sharma’s Children while appearing against Him, files Fresh Recusal Affidavit
- Internship Opportunity at Urja Praxis Advocates & Solicitors New Delhi [1 Position; April 15 – May 30; No Stipend]: Apply Now!
- Internship Opportunity at PactEdge Legal LLP [Online; Starting April]: Apply Now!
- हाईकोर्ट ने SC/ST एक्ट मामले की कार्यवाही पर लगाई रोक, ये है वजह
- पूर्व महामंडलेश्वर पूजा शकुन पांडे को मिली हाईकोर्ट से जमानत, बाइक शोरूम मालिक की हत्या का है आरोप
- Collegium recommends the appointment of two advocates as Permanent Judges of Kerala High Court
- Collegium recommends names of three Judicial Officers as Judges of the Karnataka High Court [Read here]
- Long tern Internship Opportunity at S&S Legal (Advocates and Consultants), Jaipur [4 – 6 Months; Stipend Available]: Applications on Rolling Basis!
- Supreme Court Collegium recommends names of four Additional Judges as Permanent Judges of Telangana High Court
- Collegium recommends Justice Manjusha Ajay Deshpande as Permanent Judge of the Bombay High Court
- छात्र हो या बेरोजगार, गुजारा भत्ता देना होगा: हाईकोर्ट ने कहा-क्षमता है तो जिम्मेदारी से नहीं बच सकता पति
